Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(40)(s) in The City of Nagpur Corporation Act, 1948

(s)the materials and methods of construction to be used for godowns intended for the storage of food grains in excess of fifty maunds;