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Allahabad High Court

Smt. Shanti W/O Late Daya Shankar & Ors. vs Krishan Kumar Tiwari S/O Ram Shankar ... on 3 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh, Rakesh Sharma

Court No. - 27
Case :- FIRST APPEAL FROM ORDER No. - 781 of 2010
Petitioner :- Smt. Shanti W/O Late Daya Shankar & Ors.

Respondent :- Krishan Kumar Tiwari S/O Ram Shankar Tiwari & Ors.
Petitioner Counsel :- Somesh Tripathi,Vinod Kumar Yadav

Hon'ble Devi Prasad Singh,J.

Hon'ble Rakesh Sharma J. Admit.

Issue notice. Order Date :- 3.7.2010 pks