Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Odisha - Subsection Section 115(f) in The Orissa Town Planning and Improvement Trust Act, 1956 (f)all lump sums received from (any Government) in aid or the capital account; and
