Patna High Court - Orders
The State Of Bihar vs Proceeding Agst. S.P.,Bettiah on 25 July, 2008
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
O CR. MISC (DB) No.9 of 2008
THE STATE OF BIHAR
Versus
PROCEEDING AGAINST. S.P.,BETTIAH
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For the Petitioner : Mrs. Nilu Agrawal, Government
Advocate-X
For the Respondents : Mr.
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PRESENT
Hon'ble the Chief Justice & Hon'ble Mr. Justice Kishore K. Mandal
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Dated, the 25th July, 2008.
The Government counsel prays and we grant adjournment for one week.
R. M. Lodha, CJ Kishore K. Mandal, J Pawan/-