National Green Tribunal
Mr. Vijaysingh Jadeja vs Gujrat Pollution Control Board Through ... on 28 November, 2017
BEFORE THE NATIONAL GREEN TRIBUNAL, WESTERN ZONE
BENCH, PUNE
Original Application No.178/2017 (WZ)
In the matter of:-
Mr. Vijaysingh Jadeja & Ors. V/s GPCB & Ors.
CORAM: HON'BLE MR. JUSTICE U. D. SALVI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER Present: Applicant : Ms. Priti Joshi, Adv. h/f Mr. Saurabh Kulkarni, Adv.
Date and Orders of the Tribunal Remarks Item No.3 Learned Counsel for the Applicant seeks withdrawal of the th 28 November, present application with a permission to initiate appropriate 2017 Order No.3 proceedings with remodelled application in order to answer all the issues concerning limitation. Permission to withdraw the present application is granted with liberty as solicited.
O.A. No.178/2017 stands disposed of accordingly.
........................................., JM (Justice U. D. Salvi) ........................................., EM (Dr. Nagin Nanda) mk