Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2) in The Orissa Water Supply and Sewerage Board Act, 1991 (2)The salary, recruitment and the conditions of service of the officers and servants of the Board shall be such as may be determined by Regulations by the Board.
