Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] State of Punjab - Subsection Section 11B(3) in The Punjab Co-operative Land Mortgage Banks Act, 1957 (3)The Government may guarantee in such manner as it thinks fit the repayment of the principal and interest of any loan proposed to be advanced by the Bank under section 11-A.
