Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Assam - Subsection Section 22(2)(c) in Assam Panchayat Act, 1994 (c)A re-preventative of Co-operative Societies in the Panchayat area shall be co-opted to the Development Committee: