Madhya Pradesh High Court
Apchari Balak X vs The State Of Madhya Pradesh on 28 July, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3080 of 2023 (APCHARI BALAK X Vs THE STATE OF MADHYA PRADESH) Dated : 28-07-2023 Shri Deepak Shrivastav, learned counsel for the petitioner.
Let record of court below be called for. List thereafter.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 28-07-2023 05:56:14 PM