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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018

(2)They shall come into force on the date of commencement of the Madhya Pradesh Land Revenue Code (Amendment) Act, 2018 (No. 23 of 2018), that is 25th September, 2018.