Allahabad High Court
Muhim And Another vs State Of U.P. And 5 Others on 18 December, 2020
Bench: Govind Mathur, Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 1763 of 2020 Petitioner :- Muhim And Another Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Santosh Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Govind Mathur,Chief Justice Hon'ble Piyush Agrawal,J.
Counsel for the petitioners wants to withdraw this petition for writ.
Dismissed accordingly.
Order Date :- 18.12.2020 Amit Mishra (Piyush Agrawal, J.) (Govind Mathur, C.J.)