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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)where the Corporation proposes to dispose of by sale any Such land without any development having been undertaken or carried out thereon, the Corporation shall offer the land in the first instance to the persons from whom it was acquired, if they desire to purchase it, subject to such conditions as to its development and use as the Corporation may think fit to impose;