Supreme Court - Daily Orders
Asaduddin Owaisi vs Union Of India on 2 January, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.19 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 846/2024
ASADUDDIN OWAISI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.294544/2024-GRANT OF INTERIM RELIEF and IA
No.294545/2024-PERMISSION TO FILE LENGTHY LIST OF DATES )
Date : 02-01-2025 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Mohammad Nizamuddin Pasha, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Sidharth Kaushik, Adv.
Ms. Awstika Das, Adv.
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
To be listed along with Writ Petition (Civil) No. 782/2022, titled “Jamiat Ulama-I-Hind and Anr. vs. Union of India and Anr.”.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
babita pandey
Date: 2025.01.04
12:48:26 IST
Reason: