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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)Unless otherwise directed, the headquarters and other offices of the Commission shall open daily, except on Sundays and Government holidays notified by the State Government. However, no proceedings shall be conducted on Saturday.