Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Greater Bengaluru City Corporation -

Section 327 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

327. year and with a fine which extend to rupees two lakhs.

Penalty for violation of the rules .- Whoever contravenes any of theprovisions of the rules made under this Act, may be punished with a fine which extend to