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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(a) in Goa Ayurvedic and other Allied Indian Systems of Medicine Council Act, 2019

(a)sign or authenticate a birth or death certificate required by any law or rule to be signed or authenticated by a duly qualified Ayurvedic System of Medicine or other Allied Indian Systems of Medicine practitioner;