Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 24 July, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.7 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY REP. BY ITS SECRETARY AND
ANR.Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 24/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Dr. Rajeev Dhawan,Sr.Adv.
Mr. Sanjay R. Hegde,Sr.Adv.
Mr. S. Nithin,Adv.
Mr. Anil Kumar Mishra-I,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in two weeks.
Dasti, in addition, is permitted.
[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.07.25 13:06:42 IST Reason: