Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act] State of Assam - Subsection Section 123(1)(iv) in Guwahati Metropolitan Development Authority Act, 1985 (iv)Zoning Regulations prescribing the type or description of building which may or may not be erected in any prescribed area or areas.