Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(h) in The Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012 (h)"Landing" means the portion of the building or structure which is used to receive or discharge passengers into or from a lift/escalator/passenger conveyor;
