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State of Jharkhand - Section

Section 133 in Bihar Education Code, 1961

133. Duties of Inspecting Officers in keeping the Divisional Commissioner informed of important developments in the Educational Sphere.

- It is most important that the Divisional Commissioners, Deputy Commissioners and the District Magistrates as heads of their respective divisions and districts, be kept informed of all important matters whether of administrative and political significance or these relate to development plans. The Regional Deputy Directors of Education and the District Education Officers should keep themselves in touch with the Divisional Commissioners and Deputy Commissioners and the District Magistrates and see them from time to time and apprise them of the recent educational development.(G.O. no. 28497, dated the 25th September, 1953.)