Patna High Court - Orders
Braj Kishore vs Hpcl on 18 June, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7426 of 2025
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Braj Kishore, Son of Parmeshwar Paswan, Resident of MIG 327,
Kankarbagh, Near Veer Shiva Jee Park, Sampatchak, PO - Lohianagar, PS -
Kankarbagh, District - Patna-800020.
... ... Petitioner/s
Versus
1. HPCL through its Chairman and Managing Director, Registered Office at
Petroleum House, 17, Jamshedji Tata Road, Mumbai-400020.
2. BPCL through its Chairman and Managing Director, Registered Office at
Bharat Bhavan, 4 and 6 Currimbhoy Road, Ballard Estate, Mumbai-400001.
3. IOCL through its Managing Director, Registered Office at 4th level, Indian
Oil Bhavan, 139, Mahatma Gandhi Road, Chennai-600034.
4. The Secretary, Ministry of Petroleum and Natural Gas, Govt. of India,
Shastri Bhawan, Dr. Rajendra Prasad Road, New Delhi-110001.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Kumar Amit, Adv.
For the Respondent/s : Mr.
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
2 18-06-2025Mr. Kumar Amit, the learned Advocate for the petitioner seeks permission to withdraw this petition. Patna High Court CWJC No.7426 of 2025(2) dt.18-06-2025 2/2
2. Dismissed as withdrawn.
(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Praveen-II/-
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