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State of Telangana - Section

Section 33 in Telangana Land Revenue Act, 1317 F.

33. Fresh patta within reserved forest to be given in consultation with Conservator of Forests.

- Unless land is set apart demarcated for cultivation within the limits of reserved forest no fresh patta shall be given without consulting the [Chief Conservator of Forests] [Substituted for 'Nizam Janghat' (Conservator of Forests) by the A.P.A.O. 1957.].