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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(3)(b) in The West Bengal Factories Rules, 1958

(b)The floor or ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipes and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.