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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)Having regard to the volume of trading proposed to be undertaken, the networth of an electricity trader at the time of his application shall be as set out in the Table 1 hereunder:-