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[Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act]

State of Assam - Subsection

Section 147(2)(a) in The Assam Excise Rules, 2016

(a)the consignment is accompanied by a pass granted by the Collector or any other empowered officer of the exporting district or place, or by the officer-in-charge of the distillery, brewery or warehouse from which it was taken, in such a form as may be prescribed for use in the exporting district or place; and