Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(xv) in BIHAR SPORTS UNIVERSITY ACT, 2021 (xv)To appoint persons working in any University or Academic Institution, including those located outside the country, as teachers of the University for a specified period;
