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State of Tamilnadu - Section

Section 394 in The Madurai City Municipal Corporation Act, 1971

394. Duty of Commissioner to inspect.

- It shall be the duty of the Commissioner to make provision for the constant and vigilant inspection of animals, carcasses, meat, poultry, game, flesh, fish, fruit, vegetables or any other articles exposed or hawked about for sale or deposited in or brought to any place for the purpose of sale or of preparation for sale.