Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(b) in U.P. Zila Panchayats Service Rules, 1970

(b)determine, in consultation with the appointing authority and with due regard to the number of vacancies to be filled, the number of candidates to be considered for promotion in case of recruitment by promotion.