Himachal Pradesh High Court
Dhuna Baba Kesar Singh vs . Mahinder Kumar on 2 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Dhuna Baba Kesar Singh vs. Mahinder Kumar RSA No. 18 of 2020 .
02.03.2022 Present: Ms. Poonam Gehlot, Advocate, for the appellant.
Mr. Varun Rana, Advocate, for the respondent.
Learned counsel representing the appellant states that application for bringing on record the LRs of deceased appellant stands filed, but the same is not on record. Registry to trace and place the same on record, if in order. List thereafter.
(Sandeep Sharma) Judge 2nd March, 2022 (reena) ::: Downloaded on - 02/03/2022 20:14:10 :::CIS