Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(2)(iv) in The M.P. Reorganisation Act, 2000

(iv)assessment and apportionment of financial support, if any, provided by the existing State of Madhya Pradesh for meeting fixed charges.