Section 24(2)(viii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(viii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(viii)to make proposals for the institution of fellowships travelling fellowships scholarships, studnetships medals, prizes and other awards and to make Regulations for their grant;

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State of Gujarat - Subsection

Section 24(2)(viii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003