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State of Rajasthan - Section

Section 3 in Rajasthan Road Development Rules, 2002

3. Project Formulation.

(1)The project shall be formulated as per months, standards and as mentioned in annexure "A".
(2)The department may select a panel of consultants for project preparation as and when required.
(3)Any person/entrepreneur can suo moto propose the construction of project through private investment by submitting his proposal prepared as per sub-rule (1) above.
(4)The detailed project proposals shall be technically and financially checked and certified to be viable by the concerned Addl. Chief Engineer, the same shall be submitted to Chief Engineer (BOT) and the Chief Engineer (BOT) shall submit it to the Government in administrative department for administrative approval.