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Chattisgarh High Court

Kushal Dubey vs State Of Chhattisgarh 31 ... on 23 January, 2019

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                  CRR No. 102 of 2019

                    Kushal Dubey Versus State of Chhattisgarh

    01       k




23/01/2019         Mr. RB Singh Advocate on behalf of Mr. Awadh Tripathi, Counsel
             for the Applicant.

                   Mr. UKS Chandel, PL for the Respondent/State.

Heard on admission. Admit.

Call for the case diary and social investigation report. List this case after four weeks.

Sd/-

(Arvind Singh Chandel) Judge Shubham