Chattisgarh High Court
Kushal Dubey vs State Of Chhattisgarh 31 ... on 23 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No. 102 of 2019
Kushal Dubey Versus State of Chhattisgarh
01 k
23/01/2019 Mr. RB Singh Advocate on behalf of Mr. Awadh Tripathi, Counsel
for the Applicant.
Mr. UKS Chandel, PL for the Respondent/State.
Heard on admission. Admit.
Call for the case diary and social investigation report. List this case after four weeks.
Sd/-
(Arvind Singh Chandel) Judge Shubham