Allahabad High Court
Rajiv Kumar Mishra And Others vs State Of U.P. Through The Principal ... on 10 May, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- SERVICE SINGLE No. - 2805 of 2010 Petitioner :- Rajiv Kumar Mishra And Others Respondent :- State Of U.P. Through The Principal Secy.Dept.Rural Develop. Petitioner Counsel :- Alok Kr.Mishra Respondent Counsel :- C.S.C. Hon'ble Anil Kumar J.
Matter is taken in the revised cause list. None present on behalf of the petitioner. List in the next week as fresh.
Order Date :- 10.5.2010 Ravi