Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in Bihar Minor Mineral Rules, 2017 16. Mining Cluster. - The State Government may designate a group of mining plots into clusters in terms of the above mentioned notification of the Ministry of Environment, Forest and Climate Change and their guidelines as issued from time to time.
