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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(C) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(C)While considering applications or cases for admission, no distinction shall be made on the basis of religion or caste ;