Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 8 in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989 8. Method of recruitment. - In qualifications and experience prescribed for promotion or direct recruitment to various categories shall be as enumerated below :
