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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(1)Subject to the provisions of this rule, all the employees on the teaching staff including Head Masters, Laboratory Assistants and Laboratory Attendants in a school be entitled to vacations as follows, namely:
(i)a short vacation which may either commence in the month of October or November every year generally to cover Diwali Festival:
(ii)a Summer vacation which may ordinarily commence in the month of May every year.
The dates of commencement and the periods of vacations shall be notified by the Educational Inspector, or as the case may be, the Education Officer in Zilla Parishad.