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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)no railway servant shall, without the permission of his superior, fail to report for duty, or absent himself while on duty or alter his appointed hours of attendance or exchange duty with any other railway servant or leave his charge of duty unless properly relieved.