Bombay High Court
Piaggio And C. S. P. A vs The State Of Maharashtra Through The Gp ... on 25 November, 2019
Author: Nitin Jamdar
Bench: M.S.Sanklecha, Nitin Jamdar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9106 OF 2019
Rieter Machine Works Ltd., .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.6894 OF 2019
Whirlpool Corporation Inc.
& Others .. Petitioners.
v/s.
Union of India
& Others .. Respondents.
WITH
WRIT PETITION NO.7081 OF 2019
Carraro Drive Tech Spa .. Petitioner.
v/s.
State of Maharashtra
& Another .. Respondents.
WITH
WRIT PETITION NO.9161 OF 2019
Aktiebolaget Skf .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9168 OF 2019
Kimberly Clark Corpn., .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
S.R.JOSHI 1 of 3
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WITH
WRIT PETITION NO.9174 OF 2019
Piaggio & C.S.P.A .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9260 OF 2019
Cummins Inc. .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9209 OF 2019
Cummins Generator Technologies Ltd., .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9220 OF 2019
Syngenta Asia Pacific Pte. Ltd., .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9216 OF 2019
Cummins Filtration Inc. .. Petitioner.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9230 OF 2019
Cummins Inc. .. Petitioners.
v/s.
The State of Maharashtra
& Others .. Respondents.
S.R.JOSHI 2 of 3
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WITH
WRIT PETITION NO.9218 OF 2019
Cummins Filtration Inc. .. Petitioners.
v/s.
The State of Maharashtra
& Others .. Respondents.
WITH
WRIT PETITION NO.9240 OF 2019
Colgate Palmolive Co., .. Petitioner.
v/s.
State of Maharashtra
& Others .. Respondents.
Mr. Sriram Sridharan, for the Petitioner/s in the respective matters.
CORAM: M.S.SANKLECHA &
NITIN JAMDAR, JJ.
DATE : 25th NOVEMBER, 2019. P.C:-
Not on board. Mentioned at 11.00 a.m. Upon mentioning taken on board for consideration.
All these Petitions are directed to be listed along with Original Side Writ Petition No. 1661 of 2019 and other connected matters on 24th January, 2020 under the caption "for directions'.
(NITIN JAMDAR,J.) (M.S.SANKLECHA,J.)
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