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State of Bihar - Section

Section 79 in Bihar Board's Miscellaneous Rules, 1958

79. District Officer's Inspection of Sub-Divisional Offices.

- The Collector should always ascertain at his inspection of a sub-division how the revenue work is being done, and should consider whether any of it should be transferred to headquarters or whether work of the sub-divisions done by the headquarter's staff could be transferred to the sub-divisional staff.