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[Cites 0, Cited by 5] [Section 44(1)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(1)(c) in The Insurance Act, 1938

(c)such agent has served the insurer continually and exclusively for at least ten years and after his ceasing to act as such agent he does not directly or indirectly solicit or procure insurance business for any other person.