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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Information Technology (Guidelines for Cyber Cafe) Rules, 2011

(3)In addition to the identity established by an user under sub-rule (1), he may be photographed by the Cyber Cafe using a web camera installed on one of the computers in the Cyber Cafe for establishing the identity of the user. Such web camera photographs, duly authenticated by the user and authorised representative of Cyber Cafe, shall be part of the log register which may be maintained in physical or electronic form.