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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(3) in The Gauhati University Act, 1947

(3)The Executive Council shall report to the State Government the action,if any, which is proposed to be taken or has been taken to give effect to the advice of the State Government. Such report shall be submitted with the opinion of the Court hereon and within such time as the State Government may direct.