Supreme Court - Daily Orders
M/S Cochin Shipyard Ltd vs M/S Apeejay Shipping Ltd on 27 October, 2015
Bench: Dipak Misra, Prafulla C. Pant
1
ITEM NO.2 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34309/2014
(Arising out of impugned final judgment and order dated 11/08/2014
in OPC No. 482/2013 passed by the High Court Of Kerala At
Ernakulam)
M/S COCHIN SHIPYARD LTD Petitioner(s)
VERSUS
M/S APEEJAY SHIPPING LTD Respondent(s)
(with interim relief and office report)
(For Final Disposal)
Date : 27/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Ranjit Kumar, Solicitor General
Mr. E. M. S. Anam, Adv.
For Respondent(s) Mr. Vivek K. Tankha, Sr. Adv.
Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv.
Mr. Varun Chopra, Adv.
For M/s. Victor Moses & Associates
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. Ranjit Kumar, learned Solicitor General, appearing for the petitioner and Mr. Vivek K. Tankha, learned senior counsel appearing for the respondent.
Arguments concluded.
Leave granted.
Signature Not VerifiedDigitally signed by Jayant Kumar Arora Date: 2015.10.29 Judgment reserved.
17:03:19 IST Reason: (Jayant Kumar Arora) (H. S. Parasher) Sr. P.A. Court Master 2
List of Books cited by Mr. Ranjit Kumar :
1) (2005) 6 SCC 462 (Para 9, 18, 24, 25)
2) (2005) 1 SCC 379
3) (2002) 3 SCC 175
4) (2003) 7 SCC 396
5) (2003) 12 SCC 474
6) (2010) 13 SCC 377
7) (2004) 5 SCC 325
8) (1999) 9 SCC 449 List of Books cited by Mr. Vivek K. Tankha :
1) (2007) 4 SCC 697 (Para 10)
2) (1994) 4 SCC 665 (Para 7)
3) (1975) 2 SCC 236 (Para 6)
4) (2009) 17 SCC 796 – Fiza Developers