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[Cites 0, Cited by 1] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(2)The provisions of the Code of Criminal Procedure, 1973 (2 of 1974 ) relating to searches and seizures shall, so far as may be, apply to every search or seizure made under this Act.