Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 338(8)] [Article 338] [Constitution]

Constitution Subarticle

Article 338(8)(d) in Constitution of India

(d)requisitioning any public or copy thereof from any court or office;