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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(2)(e) in Tamil Nadu Chit Funds Act, 1961

(e)[ the rate of interest to be paid to the foreman in respect of the amount of cash security deposited with the Government under section 12;] [This clause was substituted by section 6 of the Tamil Nadu Chit Funds (Amendment) Act, 1975 (Tamil Nadu Act 14 of 1975)]