Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15MB] [Entire Act] Union of India - Subsection Section 15MB(2) in The Finance Act, 2017 (2)The Secretary, Department of Economic Affairs shall be the Convener of the Search-cum-Selection Committee.
