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State of Jharkhand - Section

Section 64 in The Bihar Primary and Middle Education Rules, 1961

64. Control over Managing Committees.

- If it appears to the District Superintendent that the Managing Committee of any school has mismanaged the affairs of the school or has deliberately flouted the departmental instructions or has misused the funds of the school, he will call upon the Committee to take measures for the proper management of the school, or, as the case may be, to the irregularities or to place the accounts on a proper footing within a fortnight of the receipt of the notice failing which the District Superintendent may supersede the Committee, take such other action as he may consider necessary and make suitable alternative arrangements to run the school in an efficient manner.